Avinash Kumar S/O Shyam Lal ... vs State Of U.P. Thru Prin. Secy. ...
2013 Latest Caselaw 58 ALL

Citation : 2013 Latest Caselaw 58 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Avinash Kumar S/O Shyam Lal ... vs State Of U.P. Thru Prin. Secy. ... on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6384 of 2009
 

 
Petitioner :- Avinash Kumar S/O Shyam Lal Srivastava & Ors.
 
Respondent :- State Of U.P. Thru Prin. Secy. Culture & Ors.
 
Petitioner Counsel :- I.P. Singh,Nand Kishore,Sana Nasir
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of Shri Nand Kishroe, learned counsel for the petitioner.

Order Date :- 1.4.2013

R.U.

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