Ram Baran Verma vs State Of U.P.
2013 Latest Caselaw 577 ALL

Citation : 2013 Latest Caselaw 577 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Ram Baran Verma vs State Of U.P. on 9 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- BAIL No. - 2102 of 2013
 

 
Petitioner :- Ram Baran Verma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Virendra Kumar Shukla
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Pankaj Mithal,J.

The applicant is one of the marginal witness to the sale deed dated 20.3.2012 which is said to have been executed by the impostor.

Learned A.G.A. prays for and is allowed two weeks time for filing counter affidavit.

List on 30.4.2013.

Order Date :- 9.4.2013

R.U.

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