Mukh Ram Pal vs The State Of U.P.
2013 Latest Caselaw 576 ALL

Citation : 2013 Latest Caselaw 576 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Mukh Ram Pal vs The State Of U.P. on 9 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- BAIL No. - 2088 of 2013
 

 
Petitioner :- Mukh Ram Pal
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Sunil Kr. Singh 'Kalhans'
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Pankaj Mithal,J.

As prayed by learned counsel for the applicant, put up tomorrow.

Order Date :- 9.4.2013

R.U.

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