Citation : 2013 Latest Caselaw 573 ALL
Judgement Date : 9 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- APPLICATION U/S 482 No. - 8498 of 2013 Petitioner :- Pintu @ Satendra Kumar Singh And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- Ajay Kumar Singh,Ashish Kumar Singh Respondent Counsel :- Govt. Advocate Hon'ble Rajesh Dayal Khare,J.
Heard learned counsel for the applicant and learned A.G.A. for the State respondent.
The application no. 92384 of 2013 for correction is allowed.
Necessary correction has been made in the order dated 13.3.2013.
Office is directed to correct the certified copy of the order dated 13.3.2013, accordingly, as per Rules of the Court, if already issued to the learned counsel for the applicant.
Order Date :- 9.4.2013
Priyanka
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