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Surendra Kumar Chaturvedi vs U P Secon.Education Service ...
2013 Latest Caselaw 57 ALL

Citation : 2013 Latest Caselaw 57 ALL
Judgement Date : 1 April, 2013

Allahabad High Court
Surendra Kumar Chaturvedi vs U P Secon.Education Service ... on 1 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2268 of 2009
 

 
Petitioner :- Surendra Kumar Chaturvedi
 
Respondent :- U P Secon.Education Service Selection Board Allahabad Thr
 
Petitioner Counsel :- Shyam Mohan
 
Respondent Counsel :- C.S.C.,Anil Kumar Singh,H S Jain
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of learned counsel for the petitioner.

Order Date :- 1.4.2013

SKS

 

 

 
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