Noida Alloys And Conductors Pvt. ... vs State Of U.P. And Others
2013 Latest Caselaw 560 ALL

Citation : 2013 Latest Caselaw 560 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

Noida Alloys And Conductors Pvt. ... vs State Of U.P. And Others on 8 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 50021 of 2012
 

 
Petitioner :- Noida Alloys And Conductors Pvt. Ltd.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anurag Khanna
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list i.e. on 15.4.2013. Learned Standing Counsel is directed to seek instruction that despite the direction given by this Court, the restoration application has not been disposed of within the period directed by this Court.

Order Date :- 8.4.2013

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