Ravi vs State Of U.P.
2013 Latest Caselaw 56 ALL

Citation : 2013 Latest Caselaw 56 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Ravi vs State Of U.P. on 1 April, 2013

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8284 of 2013
 

 
Petitioner :- Ravi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.K. Srivastava,Hari Krishna Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Het Singh Yadav,J.

This is a second bail application. The first bail application of the applicant was dismissed in default by Hon'ble Ramesh Sinha, J. Therefore, this second bail application be placed before Hon'ble Ramesh Sinha, J. for disposal.

List before the Bench of Hon'ble Ramesh Sinha, J., if possible, on 15.04.2013.

Order Date :- 1.4.2013

M/A.

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