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Suresh Chandra Agrawal (Huf) And ... vs Avas Evam Vikas Parishad And ...
2013 Latest Caselaw 556 ALL

Citation : 2013 Latest Caselaw 556 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Suresh Chandra Agrawal (Huf) And ... vs Avas Evam Vikas Parishad And ... on 8 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 5442 of 2013
 

 
Petitioner :- Suresh Chandra Agrawal (Huf) And Others
 
Respondent :- Avas Evam Vikas Parishad And Others
 
Petitioner Counsel :- Tarun Agrawal,Ravi Kant
 
Respondent Counsel :- C.S.C.,S.K. Mishra,Shri Kant
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 16.4.2013 before appropriate Bench

Order Date :- 8.4.2013

P.P.

 

 

 
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