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Roop Narayan Shukla And Ors. vs The State Of U.P And Anr.
2013 Latest Caselaw 554 ALL

Citation : 2013 Latest Caselaw 554 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Roop Narayan Shukla And Ors. vs The State Of U.P And Anr. on 8 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1220 of 2012
 

 
Petitioner :- Roop Narayan Shukla And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Gopesh Tripathi
 
Respondent Counsel :- Govt. Advocate,Saurabh Sriastava
 

 
Hon'ble Ajai Lamba,J.

Let the respondent no.2, petitioner nos.1, 4 and 7 remain present on the next date of listing.

List on 11.4.2013.

Interim direction to continue till the next date of listing.

Petitioners are directed to come to court with Rs.10,000/-(Ten thousand only) on the next date of listing.

Order Date :- 8.4.2013

A.Nigam

 

 

 
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