C/M Dharma Samaj Society Inter ... vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 546 ALL

Citation : 2013 Latest Caselaw 546 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

C/M Dharma Samaj Society Inter ... vs State Of U.P. Thru Secy. And Others on 8 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 7919 of 2013
 

 
Petitioner :- C/M Dharma Samaj Society Inter College And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.,Ritvik Upadhya
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

List in the next cause list.

Interim order, granted earlier, shall continue to remain in operation till the next date of listing.

Order Date :- 8.4.2013

P.P.

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