Distt. Committee Of U.P. Crime ... vs Ix A.D.J. Kanpur & Another
2013 Latest Caselaw 543 ALL

Citation : 2013 Latest Caselaw 543 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

Distt. Committee Of U.P. Crime ... vs Ix A.D.J. Kanpur & Another on 8 April, 2013

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 33630 of 1997
 

 
Petitioner :- Distt. Committee Of U.P. Crime Prevention Society
 
Respondent :- Ix A.D.J. Kanpur & Another
 
Petitioner Counsel :- Atul Dayal,Pramod Jain
 
Respondent Counsel :- C.S.C.,A.K. Singh,P. Bharti,Rajesh Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Let this writ petition itself be listed for admission of final disposal as first case peremptorily on 16.4.2013.

Order Date :- 8.4.2013

Priyanka

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