Suraj Pal vs State Of U.P. And Others
2013 Latest Caselaw 540 ALL

Citation : 2013 Latest Caselaw 540 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

Suraj Pal vs State Of U.P. And Others on 8 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 12683 of 2013
 

 
Petitioner :- Suraj Pal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Pal,Sushil Kumar Pal
 
Respondent Counsel :- C.S.C.,A.K. Mishra
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the ADA is absent in the Court. It appears that on previous occasions the Court had directed the Development Authority to file a short counter affidavit but no such counter affidavit has been filed. As a last chance three days' time is granted for filing counter affidavit.

Put up on 16.4.2013 as fresh before appropriate Bench.

Order Date :- 8.4.2013

P.P.

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