Dwitiya Kumar Bajpai vs D.I.O.S.Unnao And Others
2013 Latest Caselaw 54 ALL

Citation : 2013 Latest Caselaw 54 ALL
Judgement Date : 1 April, 2013

Allahabad High Court

Dwitiya Kumar Bajpai vs D.I.O.S.Unnao And Others on 1 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4249 of 1993
 

 
Petitioner :- Dwitiya Kumar Bajpai
 
Respondent :- D.I.O.S.Unnao And Others
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of learned counsel for the petitioner.

Order Date :- 1.4.2013

SKS

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