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Ravindra Nath Mishra vs Ramadhar, Executive Officer, ...
2013 Latest Caselaw 532 ALL

Citation : 2013 Latest Caselaw 532 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Ravindra Nath Mishra vs Ramadhar, Executive Officer, ... on 8 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 853 of 2012
 

 
Petitioner :- Ravindra Nath Mishra
 
Respondent :- Ramadhar, Executive Officer, Nagar Panchayat And Others
 
Petitioner Counsel :- Sunil Kumar Mishra
 
Respondent Counsel :- Naval Singh,Sc
 

 
Hon'ble Dilip Gupta,J.

An affidavit of compliance has been filed by opposite party no.4-Executive Officer of the Nagar Panchayat, Bahuawa, District Fatehpur.

Learned counsel for the applicant prays for and is granted two weeks' time to file a reply to the said affidavit.

List in the week commencing 22nd April, 2013.

Order Date :- 8.4.2013

SK

 

 

 
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