Citation : 2013 Latest Caselaw 529 ALL
Judgement Date : 8 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- HABEAS CORPUS No. - 93 of 2013 Petitioner :- Smt. Shilu Devi Thru. Her Husband Manoj Kumar Respondent :- State Of U.P., Thru. Prin. Secy., Home & Others Petitioner Counsel :- Anurag Shukla,Shiv Prakash Tiwari Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Despite the court's order, respondent no.3 who was directed to appear alongwith Smt. Shilu Devi, is not present.
List on 15.4.2013.
State is directed to ensure that respondent no.3 puts in appearance on the date of listing alongwith Smt. Shilu Devi.
Order Date :- 8.4.2013
A.Nigam
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