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Narendra Kumar Pandey vs Lalji Shukla, Deputy Inspector ...
2013 Latest Caselaw 525 ALL

Citation : 2013 Latest Caselaw 525 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Narendra Kumar Pandey vs Lalji Shukla, Deputy Inspector ... on 8 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1002 of 2012
 

 
Petitioner :- Narendra Kumar Pandey
 
Respondent :- Lalji Shukla, Deputy Inspector General Of Police (Estb.)
 
Petitioner Counsel :- Siddharth Singh
 
Respondent Counsel :- Sc
 

 
Hon'ble Dilip Gupta,J.

Pursuant to the order passed by the Court on 6th March, 2013, an affidavit has been filed on behalf of opposite party no.1.

Learned counsel for the applicant prays for and is granted two week's time to file a reply to the said affidavit.

List in the week commencing 22nd April, 2013.

Order Date :- 8.4.2013

SK

 

 

 
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