Ram Saran Pal @ Lallu vs State Of U.P.
2013 Latest Caselaw 521 ALL

Citation : 2013 Latest Caselaw 521 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

Ram Saran Pal @ Lallu vs State Of U.P. on 8 April, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9330 of 2013
 

 
Petitioner :- Ram Saran Pal @ Lallu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ashwani Kumar Rai,Rupak Chaubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is third bail application moved by the applicant before this Court.

The first and second bail applications were rejected by Hon'ble S.C. Agarwal, J. vide His orders dated 09.01.2012 and 03.01.2013.

List along with the record of first and second bail application in the next cause list before the appropriate Court.

Order Date :- 8.4.2013

M/A.

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