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Saroj Sirohi And Another vs Sachin And Others
2013 Latest Caselaw 518 ALL

Citation : 2013 Latest Caselaw 518 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

Saroj Sirohi And Another vs Sachin And Others on 8 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 12268 of 2013
 

 
Petitioner :- Saroj Sirohi And Another
 
Respondent :- Sachin And Others
 
Petitioner Counsel :- V.P. Mishra
 

 
Hon'ble Rajes Kumar,J.

List after four weeks. Office is directed to give a fresh report about the service of notice on the respondents.

Till the next date of listing, interim order shall continue.

Order Date :- 8.4.2013

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Saroj Sirohi And Another vs Sachin And Others
2013 Latest Caselaw 518 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Saroj Sirohi And Another vs Sachin And Others2013 Latest Caselaw 518 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Saroj Sirohi And Another vs Sachin And Others
2013 Latest Caselaw 518 ALL