Afzal Khan And Others vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 515 ALL

Citation : 2013 Latest Caselaw 515 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

Afzal Khan And Others vs State Of U.P. Thru Secy. And Others on 8 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 15625 of 2013
 

 
Petitioner :- Afzal Khan And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- J.H. Khan,Gulrez Khan
 
Respondent Counsel :- C.S.C.,Anuj Kumar (Addl.S.C.),Punit Kumr Gupta
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

In compliance of the order dated 19.3.2013 an amendment application has already been filed and copy thereto has been served upon Sri Punit Kumar Gupta, learned counsel for the respondents. Since learned counsel for respondents is absent, put up on 10.4.2013 as fresh before appropriate Bench.

Order Date :- 8.4.2013

P.P.

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