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Smt. Laxmi Pathak vs State Of U.P. Thru Secy. Basic ...
2013 Latest Caselaw 513 ALL

Citation : 2013 Latest Caselaw 513 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Smt. Laxmi Pathak vs State Of U.P. Thru Secy. Basic ... on 8 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 9143 of 2006
 

 
Petitioner :- Smt. Laxmi Pathak
 
Respondent :- State Of U.P. Thru Secy. Basic Shiksha & 2 Ors.
 
Petitioner Counsel :- N.C. Upadhyay,P N Singh Kaushik,Shravan Kumar Pandey
 
Respondent Counsel :- C.S.C.,G.C.Verma,Gyanendra Kumar Pandey,Prashant Arora,Vindwashini Kumar
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri N.C. Upadhyaya, learned counsel for the petitioner, list in the week commencing 22nd April 2013.

Order Date :- 8.4.2013

SKS

 

 

 
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