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Smt. Pratibha vs Shankarshan Tiwari & Anr.
2013 Latest Caselaw 512 ALL

Citation : 2013 Latest Caselaw 512 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Smt. Pratibha vs Shankarshan Tiwari & Anr. on 8 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 125 of 2012
 

 
Petitioner :- Smt. Pratibha
 
Respondent :- Shankarshan Tiwari & Anr.
 
Petitioner Counsel :- S.B. Singh,Dinesh K. Singh,M. Srivastava
 

 
Hon'ble Ajai Lamba,J.

Let the notice be served to respondent nos.1 and 2 through the Chief Judicial Magistrate, Gorakhpur, returnable on 15.4.2013, with the direction to produce Smt. Pratibha in court.

State is directed to ensure compliance of this order.

Order Date :- 8.4.2013

A.Nigam

 

 

 
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