Lal Mohammad And Others vs State Of U.P. Thru Special Secy. ...
2013 Latest Caselaw 504 ALL

Citation : 2013 Latest Caselaw 504 ALL
Judgement Date : 8 April, 2013

Allahabad High Court

Lal Mohammad And Others vs State Of U.P. Thru Special Secy. ... on 8 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 17896 of 2013
 

 
Petitioner :- Lal Mohammad And Others
 
Respondent :- State Of U.P. Thru Special Secy. And Others
 
Petitioner Counsel :- Chandra Shekhar Saran,Ratnesh Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Suresh Singh
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 10.4.2013 as fresh before appropriate Bench

Order Date :- 8.4.2013

P.P.

Download the LatestLaws.com Mobile App