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Chandra Bhushan Paliwal vs Smt. Meena Paliwal
2013 Latest Caselaw 495 ALL

Citation : 2013 Latest Caselaw 495 ALL
Judgement Date : 8 April, 2013

Allahabad High Court
Chandra Bhushan Paliwal vs Smt. Meena Paliwal on 8 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 108 of 2013
 

 
Petitioner :- Chandra Bhushan Paliwal
 
Respondent :- Smt. Meena Paliwal
 
Petitioner Counsel :- Vijay Singh Sengar
 

 
Hon'ble Rajes Kumar,J.

List after three months. Meanwhile, the appellant may deposit the Court fee.

Order Date :- 8.4.2013

OP

 

 

 
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