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Mahendra Kumar And Others vs Union Of India Thru' Secre., ...
2013 Latest Caselaw 488 ALL

Citation : 2013 Latest Caselaw 488 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
Mahendra Kumar And Others vs Union Of India Thru' Secre., ... on 5 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 73193 of 2005
 

 
Petitioner :- Mahendra Kumar And Others
 
Respondent :- Union Of India Thru' Secre., Ministry Of Human R. & D. & Ors
 
Petitioner Counsel :- Ashwani Kumar Mishra,Rinki Gupta
 
Respondent Counsel :- K.C. Sinha, A.S.G.I.,Gautam Baghel,P.S.Baghel,Ram Gopal Tripathi,S.C.
 

 
Hon'ble Dilip Gupta,J.

Rejoinder affidavit filed today be kept on record.

As prayed for by learned counsel for the petitioners, list this petition in the next cause list.

Order Date :- 5.4.2013

SK

 

 

 
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