Citation : 2013 Latest Caselaw 486 ALL
Judgement Date : 5 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- WRIT - A No. - 71164 of 2005 Petitioner :- Tilakdhari Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- D.K. Pandey,D.R. Pandey,Dheeraj Kumar Dwivedi Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
The case is passed over as Sri Dheeraj Kumar Dwivedi, learned counsel for the petitioners has sent an illness slip.
Order Date :- 5.4.2013
SK
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