Indranjana Yadav vs State Of U.P. And Others
2013 Latest Caselaw 482 ALL

Citation : 2013 Latest Caselaw 482 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Indranjana Yadav vs State Of U.P. And Others on 5 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 58301 of 2010
 

 
Petitioner :- Indranjana Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dinesh Chandra Mishra
 
Respondent Counsel :- C. S. C.,S. C. Devedi,Siddharth Khare
 

 
Hon'ble Dilip Gupta,J.

Heard Sri Ashok Khare, learned Senior Counsel appearing for Jayati Devi, Sri R.K. Ojha and Sri Dinesh Chandra Mishra, learned counsel appearing for Indranjana Yadav, Sri A.K. Yadav, learned counsel appearing for the Board and learned Standing Counsel for the State.

Judgment reserved.

Order Date :- 5.4.2013

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