Citation : 2013 Latest Caselaw 475 ALL
Judgement Date : 5 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 252 of 2012 Petitioner :- National Insurance Co. Ltd. A Kanya Inter College Respondent :- Smt. Kuashlya And Others Petitioner Counsel :- Vinay Khare Respondent Counsel :- Sharve Singh Hon'ble Rajes Kumar,J.
The appellant may take steps to serve the respondent nos. 3 and 4 by registered post within two weeks.
Order Date :- 5.4.2013
OP
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