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Mohd.Asad vs Faizabad Kshetriya Gramin Bank ...
2013 Latest Caselaw 467 ALL

Citation : 2013 Latest Caselaw 467 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
Mohd.Asad vs Faizabad Kshetriya Gramin Bank ... on 5 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 8637 of 1993
 

 
Petitioner :- Mohd.Asad
 
Respondent :- Faizabad Kshetriya Gramin Bank And Others
 
Petitioner Counsel :- A.Mannan,Sharad Kumar Srivastava
 
Respondent Counsel :- P.N. Gupta
 

 
Hon'ble Pankaj Mithal,J.

Case called out.

On one appears for the petitioner.

It appears that the petitioner is not interested early disposal.

List in due course.

Order Date :- 5.4.2013

R.U.

 

 

 
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