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Smt.Suman Srivastava And Another vs State Of U.P.And Another
2013 Latest Caselaw 465 ALL

Citation : 2013 Latest Caselaw 465 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
Smt.Suman Srivastava And Another vs State Of U.P.And Another on 5 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 100 of 2013
 

 
Petitioner :- Smt.Suman Srivastava And Another
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- Ran Vijay Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Learned Government Advocate prays for time.

List after one weeks.  No further time would be given to the State.

Order Date :- 5.4.2013

A.Nigam

 

 

 
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