Ballar Yadav vs Smt. Hasina And Others
2013 Latest Caselaw 461 ALL

Citation : 2013 Latest Caselaw 461 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Ballar Yadav vs Smt. Hasina And Others on 5 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 621 of 2011
 

 
Petitioner :- Ballar Yadav
 
Respondent :- Smt. Hasina And Others
 
Petitioner Counsel :- Satish Chandra Sinha
 

 
Hon'ble Rajes Kumar,J.

Sri H.S. Tripathi, Advocate, holding brief of Sri Ajit Kumar, Advocate, states that he has filed Vakalatnama and counter affidavit on behalf of respondent nos. 1 to 3 on 22.3.2013. The counter affidavit is not on record. Office is directed to place the counter affidavit on record and list the case in the next cause list showing the name of Sri Ajit Kumar as counsel for the respondents.

Order Date :- 5.4.2013

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