Citation : 2013 Latest Caselaw 458 ALL
Judgement Date : 5 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 4400 of 2012 Petitioner :- Union Of India Thru; G.M., North Central Railway & Anr. Respondent :- Smt. Maan Devi And Others Petitioner Counsel :- Praveen Kumar Srivastava Hon'ble Rajes Kumar,J.
List after six weeks. Office is directed to give a fresh report about the service of notice.
Order Date :- 5.4.2013
OP
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