Citation : 2013 Latest Caselaw 457 ALL
Judgement Date : 5 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 4358 of 2012 Petitioner :- The New India Assurance Co. Ltd. Respondent :- Smt. Sadhan Sharma And Others Petitioner Counsel :- Prnajal Mehrotra,S.K. Singh Respondent Counsel :- A.T. Pandey Hon'ble Rajes Kumar,J.
List after six weeks. Office is directed to give a fresh report about the service of notice.
Order Date :- 5.4.2013
OP
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