The New India Assurance Company ... vs Roshan Ali & Another
2013 Latest Caselaw 456 ALL

Citation : 2013 Latest Caselaw 456 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

The New India Assurance Company ... vs Roshan Ali & Another on 5 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4165 of 2012
 

 
Petitioner :- The New India Assurance Company Ltd.
 
Respondent :- Roshan Ali & Another
 
Petitioner Counsel :- Saral Srivastava
 
Respondent Counsel :- K.N. Singh
 

 
Hon'ble Rajes Kumar,J.

List after two weeks. Office is directed to give fresh report about the service on respondent no. 2. Meanwhile, the appellant may file rejoinder affidavit.

Order Date :- 5.4.2013

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