Citation : 2013 Latest Caselaw 454 ALL
Judgement Date : 5 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 1359 of 2012 Petitioner :- The New India Assurance Co. Ltd. Respondent :- Bachan Alias Jokhan Chauhan And Others Petitioner Counsel :- Vinay Khare Respondent Counsel :- S.D. Ojha Hon'ble Rajes Kumar,J.
The appellant may take steps to serve the respondent nos. 2 and 3 by registered post within two weeks.
Order Date :- 5.4.2013
OP
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