Smt. Shabnam And Others vs Munna And Others
2013 Latest Caselaw 451 ALL

Citation : 2013 Latest Caselaw 451 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Smt. Shabnam And Others vs Munna And Others on 5 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4486 of 2012
 

 
Petitioner :- Smt. Shabnam And Others
 
Respondent :- Munna And Others
 
Petitioner Counsel :- Anju Shukla,Nigamendra Shukla
 

 
Hon'ble Rajes Kumar,J.

Passed over on the illness-slip of learned counsel for the appellant.

Order Date :- 5.4.2013

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