Kamlesh Kumar vs Rajnish Kumar @ Guddy And Another
2013 Latest Caselaw 448 ALL

Citation : 2013 Latest Caselaw 448 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Kamlesh Kumar vs Rajnish Kumar @ Guddy And Another on 5 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4306 of 2011
 

 
Petitioner :- Kamlesh Kumar
 
Respondent :- Rajnish Kumar @ Guddy And Another
 
Petitioner Counsel :- Vidya Kant Shukla
 

 
Hon'ble Rajes Kumar,J.

As prayed, two weeks time is allowed to take steps to serve the respondents by registered post.

Order Date :- 5.4.2013

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