Sameer vs The State Of U.P.
2013 Latest Caselaw 446 ALL

Citation : 2013 Latest Caselaw 446 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Sameer vs The State Of U.P. on 5 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL APPEAL No. - 488 of 2013
 

 
Petitioner :- Sameer
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Atul Verma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Appeal is admitted.

Requisition the lower court record.

List after two weeks for considering the issue of suspension of sentence.

Order Date :- 5.4.2013

A.Nigam

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