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Munna Ahamad And Ors. (Complaint ... vs The State Of U.P And Anr.
2013 Latest Caselaw 444 ALL

Citation : 2013 Latest Caselaw 444 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
Munna Ahamad And Ors. (Complaint ... vs The State Of U.P And Anr. on 5 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 453 of 2013
 

 
Petitioner :- Munna Ahamad And Ors. (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Shailesh Kumar
 
Respondent Counsel :- Govt. Advocate,Ashok Kumar Verma
 

 
Hon'ble Ajai Lamba,J.

Parties are present in person.

Respondent no.2, Smt. Shabnam, states that she is ready to make an attempt to settle the disputes through Mediation and Conciliation Centre.

Parties are directed to appear before the Mediation and Conciliation Centre on 15th of April, 2013.

The amount deposited by the petitioner be released in terms of order dated 01.2.2013.

List this case, as and when report is received from the Mediation Centre.

Interim direction to continue till the next date of listing.

Order Date :- 5.4.2013

A.Nigam

 

 

 
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