M/S British Foam And Another vs Debts Recovery Tribunal And ...
2013 Latest Caselaw 439 ALL

Citation : 2013 Latest Caselaw 439 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

M/S British Foam And Another vs Debts Recovery Tribunal And ... on 5 April, 2013

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 24668 of 2006
 

 
Petitioner :- M/S British Foam And Another
 
Respondent :- Debts Recovery Tribunal And Others
 
Petitioner Counsel :- Ram Gopal Tripathi,G.R.Tripahti,J.P.Pandey
 
Respondent Counsel :- C.S.C.,Sandeep Arora,Vipin Sinha,Vivek Kumar Singh
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Sri Vivek Kumar Singh, learned counsel appearing for respondents no. 4 & 5 is allowed three weeks' time to file reply to the modification application filed by the petitioners.

List after two weeks.

Order Date :- 5.4.2013

P.P.

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