Yogendra Kumar vs Presiding Officer Labour Court ...
2013 Latest Caselaw 437 ALL

Citation : 2013 Latest Caselaw 437 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Yogendra Kumar vs Presiding Officer Labour Court ... on 5 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 9831 of 1993
 

 
Petitioner :- Yogendra Kumar
 
Respondent :- Presiding Officer Labour Court (U.P.) & Ors
 
Petitioner Counsel :- D.P. Dubey,S Gupta,S K Upadhyaya,Sandhya Guha
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

It appears that the petition has not been heard so far on merit.

Learned counsel for the petitioner is unable to assist the court and wants an adjournment.

On his request this case is adjourned for today.

Order Date :- 5.4.2013

R.U.

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