Krishna Bhagwan Pandey vs State Of U.P.Through ...
2013 Latest Caselaw 435 ALL

Citation : 2013 Latest Caselaw 435 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Krishna Bhagwan Pandey vs State Of U.P.Through ... on 5 April, 2013

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- SERVICE SINGLE No. - 4075 of 2004
 

 
Petitioner :- Krishna Bhagwan Pandey
 
Respondent :- State Of U.P.Through Secretary,Deptt.Of Handlooms And Others
 
Petitioner Counsel :- Satya Narain Shukla
 
Respondent Counsel :- C.S.C.,Manish Kumar
 

 
Hon'ble Shabihul Hasnain,J.

For final orders see order of date passed in writ petition No.2235 (S/S) of 2004.

Order Date :- 5.4.2013

RKM.

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