Sr. Regional Manager/ General ... vs Regional Labour Commissioner ...
2013 Latest Caselaw 434 ALL

Citation : 2013 Latest Caselaw 434 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Sr. Regional Manager/ General ... vs Regional Labour Commissioner ... on 5 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 1517 of 2009
 

 
Petitioner :- Sr. Regional Manager/ General Manager U.P. Food Corporation
 
Respondent :- Regional Labour Commissioner (Central ) Through Its Controll
 
Petitioner Counsel :- Deepti Tripathi,Shikhar Anand
 
Respondent Counsel :- A.S.G.,P.K.Srivsatava Ii,Suneel Sharma
 

 
Hon'ble Pankaj Mithal,J.

As prayed, list in the week commencing 22.4.2013.

Order Date :- 5.4.2013

R.U.

Download the LatestLaws.com Mobile App