Nigar Ahmad vs Munaubar Ali And Others
2013 Latest Caselaw 431 ALL

Citation : 2013 Latest Caselaw 431 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Nigar Ahmad vs Munaubar Ali And Others on 5 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1398 of 2012
 

 
Petitioner :- Nigar Ahmad
 
Respondent :- Munaubar Ali And Others
 
Petitioner Counsel :- A.C. Tiwari
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Delay Condonation Application.

Issue notice.

The appellant may take steps to serve the respondents by registered post.

Order Date :- 5.4.2013

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1398 of 2012

Petitioner :- Nigar Ahmad

Respondent :- Munaubar Ali And Others

Petitioner Counsel :- A.C. Tiwari

Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same is taken on record.

Order Date :- 5.4.2013

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