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Ashok Kumar And Others vs State Of U.P. And Others
2013 Latest Caselaw 427 ALL

Citation : 2013 Latest Caselaw 427 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
Ashok Kumar And Others vs State Of U.P. And Others on 5 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4416 of 2012
 

 
Petitioner :- Ashok Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- C.K. Parekh,H.K. Srivastava
 
Respondent Counsel :- S.C.,Vimlesh Kr. Rai
 

 
Hon'ble Rajes Kumar,J.

Respondent no. 6 is represented by Sri Vimlesh Kumar Rai, Advocate. Learned counsel for the appellants has produced the acknowledgment receipt about the receipt of the copies by the office of the Chief Standing Counsel on behalf of respondent nos. 1 to 5. The same may be placed on record. In this way all the respondents are served.

List in the next cause list showing the Standing Counsel as the counsel for the respondent along with Sri Vimlesh Kumar Rai, Advocate.

Order Date :- 5.4.2013

OP

 

 

 
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