Hariya @ Harendra vs State Of U.P.
2013 Latest Caselaw 424 ALL

Citation : 2013 Latest Caselaw 424 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Hariya @ Harendra vs State Of U.P. on 5 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14709 of 2012
 

 
Petitioner :- Hariya @ Harendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.P. Singh,Sunil Singh
 
Respondent Counsel :- Govt.Advocate,A.N.Pandey
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 5.4.2013

Monika

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