State Of U.P. vs Sri Naresh Mishra, Local ...
2013 Latest Caselaw 422 ALL

Citation : 2013 Latest Caselaw 422 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

State Of U.P. vs Sri Naresh Mishra, Local ... on 5 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 378 CR.P.C. No. - 52 of 2013
 

 
Petitioner :- State Of U.P.
 
Respondent :- Sri Naresh Mishra, Local Correspondent, Daily Hindi New Pape
 
Petitioner Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the appellant prays for time.

List after ten days.

Order Date :- 5.4.2013

A.Nigam

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