Citation : 2013 Latest Caselaw 419 ALL
Judgement Date : 5 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- WRIT - A No. - 76120 of 2005 Petitioner :- Pahay Nath Pandey And Another Respondent :- Union Of India And Another Petitioner Counsel :- S.K. Tiwari,R.N. Tripathi,S.R.Pandey Respondent Counsel :- Govind Saran,Dr.K.P.Bajpai,Praveen K.Srivastava,S.C. Hon'ble Dilip Gupta,J.
List this petition in the next cause list as Sri Hanum Upadhyay, learned counsel appearing in the connected petition has sent an illness slip.
Order Date :- 5.4.2013
SK
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