U.P.State Road Transport ... vs Ramesh Chandra Nigam And Another
2013 Latest Caselaw 417 ALL

Citation : 2013 Latest Caselaw 417 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

U.P.State Road Transport ... vs Ramesh Chandra Nigam And Another on 5 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3433 of 1992
 

 
Petitioner :- U.P.State Road Transport Corporation And Others
 
Respondent :- Ramesh Chandra Nigam And Another
 
Petitioner Counsel :- G.S.Chauhan
 
Respondent Counsel :- C S C
 

 
Hon'ble Pankaj Mithal,J.

Shri J.P. Mathur learned counsel for the respondent no. 1 is not present.

Since it is to be hard finally, as a last opportunity it is being adjourned.

List in the next cause list, on which date it will not be adjourned for the absence of the counsel.

Order Date :- 5.4.2013

R.U.

Download the LatestLaws.com Mobile App