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Krishna Mohan S/O Siya Ram vs State Of U.P. Thru Secy. Basic ...
2013 Latest Caselaw 414 ALL

Citation : 2013 Latest Caselaw 414 ALL
Judgement Date : 5 April, 2013

Allahabad High Court
Krishna Mohan S/O Siya Ram vs State Of U.P. Thru Secy. Basic ... on 5 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 8759 of 2009
 

 
Petitioner :- Krishna Mohan S/O Siya Ram
 
Respondent :- State Of U.P. Thru Secy. Basic Education & Ors.
 
Petitioner Counsel :- S.B. Pandey,Prafula Tiwari,Shiva Kant Tiwari
 
Respondent Counsel :- C.S.C.,R.K. Kushwaha
 

 
Hon'ble Pankaj Mithal,J.

Learned standing counsel  prays for an adjournment so as to produce the record as directed by this Court earlier.

As prayed, list  on 29.4.2013 on which date the record may be produced by the authorities concerned.

Stay order granted earlier  is extended till the next date of listing.

Order Date :- 5.4.2013

R.U.

 

 

 
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