Amit Agrawal vs Pooja Agrawal
2013 Latest Caselaw 401 ALL

Citation : 2013 Latest Caselaw 401 ALL
Judgement Date : 5 April, 2013

Allahabad High Court

Amit Agrawal vs Pooja Agrawal on 5 April, 2013

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 931 of 2012
 

 
Petitioner :- Amit Agrawal
 
Respondent :- Pooja Agrawal
 
Petitioner Counsel :- Mritunjay Khare,Krishnaji Khare
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

As prayed by the learned counsel for the appellant, list after three weeks.

Order Date :- 5.4.2013

P.P.

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